R. P. SONDURBALDOTA, C. V. BHADANG

124 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• MRS. MARIA DE LOURDES FILOMENA FIGUEIREDO DE ALBUQUERQUE, THR. POA MR. IMRAN KHAN., v. THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE, THR. ITS JOINT SECRETARY., — Bombay High Court (2017-03-03)
• TRIUMPH REALTY PVT. LTD, THR. ITS AUT. SIGNATORY, SHRI. ROHIT SAXENA., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2017-03-03)
• ZUARI MANAGEMENT SERVICES LIMITED. THROUGH REPRESENTATIVE SHRI ANANDU VITHAL NAYAK. v. COMMISSIONER OF INCOME TAX, PANAJI., — Bombay High Court (2016-12-23)
• MAZANIA OF SHREE NAVADURGA SAUNSTHAN, MADKAI, THR. ITS DULY ELECTED ATT., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 12 ORS., — Bombay High Court (2016-12-23)
• SMT. FERMEENA GRACIAS @ FERMEENA PRADEEP KHAUTE., v. THE AUTHORISED OFFICER OF AND ASSTT. VICE PRESIDENT OF ASREC (INDIA) LTD. AND 3 ORS., — Bombay High Court (2016-12-22)
• NEW VISION MEDIA, THR. ITS SOLE PROPRIETOR, MR. RAVI PAIKAR., v. THE MARGAO MUNICIPAL COUNCIL, THR. ITS CHIEF OFFICER AND ANR., — Bombay High Court (2016-12-22)
• MR. KRISHNA GADEKAR., v. STATE OF GOA, THR. SECRETARY REVENUE, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2016-12-22)
• GURUDWARA SRI GURU SINGH SABHA, THR. ITS PRESIDENT CDR. AMRIT PAL SINGH (RETD.) AND 6 ORS., v. THE DISTRICT REGISTRAR AND THE INSPECTOR GENERAL OF SOCIETIES AND 2 ORS., — Bombay High Court (2016-12-22)
• MR. SACHIN PRABHAKAR PARMEKAR., v. STATE OF GOA, THR. SECRETARY REVENUE, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2016-12-22)
• MR. NORMAN FERNANDES, PRESENTLY LODGED AT CENTRAL JAIL, COLVALE., v. STATE OF GOA, THR. THE CHIEF SECRETARY, GOVT. OF GOA AND 2 ORS., — Bombay High Court (2016-12-22)