R.P. SONDURBALDOTA, A.P. DESHPANDE

73 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• ANITA JANKOJIRAO JADHAV v. SAMBHAJIRAO RANGAJIRAO JADHAV AND ANR. — Bombay High Court (2010-05-07)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. BABY SHANKAR MUSALE AND OTHRS — Bombay High Court (2010-05-07)
• ELLAHAM NENSEY v. MOHAMMED NENSEY — Bombay High Court (2010-05-06)
• MRS. SARALA JAYESH SOLANKI v. MR. JAYESH AMRUTLAL SOLANKI — Bombay High Court (2010-05-06)
• ANIL NARHARI KULKARNI AND ANR v. M/S.SHRIPAL AGENCIES — Bombay High Court (2010-05-06)
• NAGESH DHANAPPA CHILKANTI v. MANISHA NAGESH CHILKANTI — Bombay High Court (2010-05-06)
• KETAN JAYENDRA DADIA v. YOGITA KETAN DADIA — Bombay High Court (2010-05-06)
• RAJANI VIJAYANAND DESHPANDE v. VIJAYANAND VENKATRAO DESHPANDE — Bombay High Court (2010-05-06)
• GIRISH UTTAMRAO KOHOK v. RATAN HIRAJI DEORE AND ANR — Bombay High Court (2010-05-05)
• LEENA VARGHESE v. KUTTIKATTU VARGHESE PAPPACHAN — Bombay High Court (2010-05-04)