R. P. SONDURBALDOTA

183 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• M/S. CLASSIC ENTERPRISES, REP. THR. ITS PARTNER SHRI WASEEM Z. AHMED. v. NATIONAL AUTO ACCESSORIES LIMITED., — Bombay High Court (2016-12-23)
• MR. NEVILLE SOUZA PROENCA AND ANR., v. MRS. SITABAI NAVELKAR AND 4 ORS., — Bombay High Court (2016-12-23)
• MR. JITENDRA PRASAD., v. M/S. CAFE REAL PVT. LTD., REP. BY AUT. SIG. MR. NISHAKANT PEDNEKAR AND 14 ORS., — Bombay High Court (2016-12-23)
• MR.ANTONIO PINTO AND 12 ORS., v. MRS.MARIA AIDA ESTRELINA MARQUES AFONSO E SOUZA AND ANR., — Bombay High Court (2016-12-22)
• MR.ANTONIO PINTO AND 12 ORS., v. MRS.MARIA AIDA ESTRELINA MARQUES AFONSO E SOUZA AND ANR., — Bombay High Court (2016-12-22)
• SHRI. LAXIMAN SAVALKAR (DECEASED), THROUGH HIS LRS., v. FABRICA THE CHURCH OF ST. ANDREW, THROUGH PRESIDENT., — Bombay High Court (2016-12-16)
• SHRI LAXIMAN SAVALKAR (DECEASED) THROUGH HIS LRS., v. FABRICA THE CHURCH OF ST. ANDREW, THROUGH PRESIDENT., — Bombay High Court (2016-12-16)
• SHRI. PANDURANG MURARI SHETYE (DEC) THR. HIS LRS. AND ANR. v. SMT. SHAKUNTALA G. TALGAONKAR. — Bombay High Court (2016-12-15)
• SHRI. ALLAN SURESH PAES (DECEASED) THROUGH LRS. AND ANR., v. BLASIO JOSE VICTOR PEREIRA AND 10 ORS., — Bombay High Court (2016-12-15)
• STATE OF GOA, BY ITS CHIEF SECRETARY AND 3 ORS., v. SHRI. DHARMA K. BHOMKAR., — Bombay High Court (2016-12-15)