R.P. NAGRATH,. SURYA KANT

815 recorded High Court judgment(s) · 2001–2023

Courts

Disposal nature

Recent judgments

• ASHOK KUMAR v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2023-12-05)
• JASWANT SINGH & ORS v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2017-07-03)
• VISHAL SOOD v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-07-01)
• DALBIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-07-01)
• TOHID v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-05-31)
• M/S VISHNU TRADING COMPANY AND ORS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2013-05-31)
• ARCHANA CHAWLA @ ARCHANA KUMARI v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2013-05-31)
• PIARA SINGH v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2013-05-31)
• ANIL KUMAR GUPTA AND ANR. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2013-05-31)
• ASHOK GUPTA v. HARI KISHAN DASS AND ORS — Punjab & Haryana High Court (2013-05-31)