R.P. NAGRATH,. ARCHANA PURI

59 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• PADMA SINGLA v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2019-03-18)
• RAM KANWAR ETC. v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2019-03-08)
• DHARAMBIR v. STATE OF HARYANA — Punjab & Haryana High Court (2019-02-27)
• RAJESH KUMAR @ MOTA & ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-02-12)
• STATE OF HRY. v. JALWANT SINGH AND ORS. — Punjab & Haryana High Court (2019-01-24)
• MANIDNER JIT SINGH AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-01-23)
• MAHESH KUMAR GUPTA v. NATIONAL INSTITUTE OF TECHNOLOGY KURUKSHETRA & ANOTHER — Punjab & Haryana High Court (2019-01-23)
• STATE OF HARYANA v. KULWANT SINGH AND ORS. — Punjab & Haryana High Court (2019-01-21)
• DALJIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-01-18)
• JASWANT SINGH v. STATE OF PUNJAB THROUGH ITS SECRETARY — Punjab & Haryana High Court (2019-01-17)