R.P. NAGRATH

10,634 recorded High Court judgment(s) · 2011–2024

Courts

Disposal nature

Recent judgments

• AKHLESH KUMAR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2024-05-27)
• SANJAY JAIN AND RAJINDER PARSHAD GOYAL v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2023-10-06)
• ANJALI BALHARA AND OTHERS v. PUNJAB UNIVERSITY CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2023-07-13)
• CHARANJIT SINGH AND ANR v. AMRIT PAL SINGH AND ORS — Punjab & Haryana High Court (2019-11-01)
• GEETA SHARMA AND ANR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2019-10-24)
• AJMER SINGH v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2019-10-18)
• IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. v. RAJENDER MANTOO AND ORS — Punjab & Haryana High Court (2019-09-17)
• AJIT SINGH v. NACHHATAR SINGH & ANR — Punjab & Haryana High Court (2019-07-05)
• JAGSIR SINGH@JAGGA AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-05-24)
• PARDEEP KUMAR v. RENU KUMARI — Punjab & Haryana High Court (2019-05-14)