R.P. MOHITE-DERE

96 recorded High Court judgment(s) · 2017–2017

Courts

Bombay High Court

OTHERS DISPOSED OFF	54
DISMISSED FOR NON-PROSECUTION/DEFAULT	14
DISMISSED	12
ALLOWED	9
ABATED-	2
Admitted/Allwd/Granted/Rule Absolute	2
C.A. Disposed off	1
REJECTED	1

DEEPAK S/O. DINESHBHAI KOTHARI v. STATE OF MAHARASHTRA THR. PSO POLICE STATION LAKADGANJ NAGPUR — Bombay High Court (2017-12-20)
CHETAN S/O. DNYANESHWAR LATARE (IN JAIL) v. STATE OF MAHARASHTRA THR. P.S.O. P.S. RAMNAGAR DIST. WARDHA — Bombay High Court (2017-12-20)
AMOL S/O. NARAYAN BHARATPURE (IN JAIL) v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER, MURTIZAPUR (GRAMIN), DIST. AKOLA — Bombay High Court (2017-12-20)
LILADEVI RADHESHYAM JAJU v. STATE OF MAH. THRU. PSO PRATAP NAGAR and ANOR. — Bombay High Court (2017-12-20)
PAWAN W/O KANTILAL MOR v. PRAKASH GANPATLAL CHAMEDIA — Bombay High Court (2017-12-20)
SUNIL HARGOVIND KARWA v. SAU. SWATI W/O SUNIL KARWA — Bombay High Court (2017-12-19)
GOUSHALA PASHUPALAN BAHU-UDDESHIYA SANSTHA, NAGPUR THR. PRESIDENT MUNNA S/O KAMLAPRASAD SHUKLA v. STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. YASHODHARA NAGAR, NAGPUR AND ANOTHER — Bombay High Court (2017-12-19)
SUNIL HARGOVIND KARWA v. SAU. SWATI W/O. SUNIL KARWA — Bombay High Court (2017-12-19)
TAUSIF KHAN S/O. ZAKIULLA KHAN AND OTHERS v. SAIMA ANJUM D/O. ABDUL AZIZ — Bombay High Court (2017-12-18)
NARAYAN S/O. PUNDLIK BHARATPURE AND ANOTHER v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER MURTIZAPUR (GRAMIN) DIST. AKOLA — Bombay High Court (2017-12-18)