LexR. P. MISHRA,. VIPUL M. PANCHOLI
37 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 37 |
Disposal nature
| ALLOWED | 22 |
| DISMISSED | 11 |
| DISPOSED | 2 |
| CONVERTED | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Kula Nand Jha v. The State Of Bihar Through Shri Chaitanya Prasad, at present working as The Principal Secretary, — Patna High Court (2025-06-20)
- Aashish Kumar v. The State of Bihar — Patna High Court (2024-09-12)
- Mandeep Yadav @ Manjeet Yadav @ Matla v. The National Investigation Agency through its Superintendent of Police — Patna High Court (2024-09-12)
- AAKHILESH SINGH @ MANOJ SINGH @ RAKESH SINGH v. THE UNION OF INDIA THROUGH NATIONAL INVESTIGATION AGENCY (NIA) — Patna High Court (2024-09-12)
- SHIVENDRA RAJAK @ SHEELENDRA RAJAK @ SHAILENDRA RAJAK v. The State of Bihar — Patna High Court (2024-09-12)
- BRIJLALA YADAV v. The State of Bihar — Patna High Court (2024-09-11)
- Sahdeo Yadav and Anr v. The State Of Bihar — Patna High Court (2024-09-10)
- Brahamdeo Yadav and Ors v. The State Of Bihar — Patna High Court (2024-09-10)
- Ramakant Yadav v. The State Of Bihar — Patna High Court (2024-02-09)
- Indra Gandhi Institute of Medical Science v. Dr. Nishant Kashyap — Patna High Court (2024-02-09)