LexR. P. MISHRA
22,198 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 22198 |
Disposal nature
| BAIL GRANTED | 18344 |
| BAIL REJECTED | 2255 |
| ALLOWED | 589 |
| WITHDRAWN | 341 |
| DISPOSED | 260 |
| DISMISSED | 247 |
| PARTLY ALLOWED (DISPOSAL) | 73 |
| DISMISS FOR NON-PROSECUTION | 45 |
Recent judgments
- Vinod Dhanuk v. Union of India through intelligence officer, Narcotics Control Bureau, Patna, Bihar. — Patna High Court (2026-05-15)
- Sujit Sah @ Sujeet Kr. Sah v. The State of Bihar — Patna High Court (2026-05-15)
- Subodh Kumar Singh @ Subodh Gop v. The State of Bihar — Patna High Court (2026-05-15)
- Laxman Gupta v. The State of Bihar — Patna High Court (2026-05-15)
- Bhupendra Kumar @ Raja Babu v. The State of Bihar — Patna High Court (2026-05-15)
- Pradeep Kumar Chaudhary @ Pradeep Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Rohi Kumar @ Gohiya v. The State of Bihar — Patna High Court (2026-05-15)
- Mithilesh Kumar Raw @ Mithilesh Kumar @ Mithlesh Kumar Rao v. The State of Bihar — Patna High Court (2026-05-15)
- Vikash Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Umesh Rajbanshi v. The State of Bihar — Patna High Court (2026-05-15)