R.P.DHOLARIA

9,506 recorded High Court judgment(s) · 2013–2020

Courts

Gujarat High Court

9506

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2560
38-RULE ABSOLUTE/ALLOWED @ FH	1942
47-DISPOSAL IN ANY OTHER MODE FH	1327
27-WITHDRAWN @ ADM.STAGE	1077
56-DISPOSED AT ADMISSION STAGE	390
40-WITHDRAWN @ FH	371
39-RULE DISCHARGED/DISMISSED @ FH	310
26-DISMISSED @ ADM.STAGE	305

AU SMALL FINANCE BANK LTD THRO AUTHORIZED OFFICER RAJAN SURESHBHAI CHUDASMA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
MAHIPATBHAI VADIYABHAI KHUMAN v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
MEHUL GHELABHAI GARCHAR v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
JAYANTIBHAI PRABHUDAS MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
SAFIULLAH MOHAMMAD SHAFI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
KAILASH JIVATRAM RAJANI v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
KARSHANJI BECHARJI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
SAHSINH SUJAJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
CHETANBHAI MADHUSUDANBHAI RANA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
RAVUBHAI NANKABHAI RANIGBHAI SHAK (KATHI) v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)