LexR.P.DHOLAKIA, . SHARAD D.DAVE
47 recorded High Court judgment(s) · 2004–2006
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 47 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 32 |
| 46-ANY OTHER MODE @ FH | 5 |
| 40-WITHDRAWN @ FH | 4 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 4 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 1 |
| 26-DISMISSED @ ADM.STAGE | 1 |
Recent judgments
- ILABEN DEEPAK DHANRAJ SHAH v. STATE OF GUJARAT — Gujarat High Court (2006-10-10)
- KANU ALIAS MOTILAL KURLALJI SOMAVAT v. STATE OF GUJARAT — Gujarat High Court (2006-10-10)
- PADMINI MAHENDRABHAI GADAA v. STATE OF GUJARAT — Gujarat High Court (2006-10-04)
- KISHORE SURYAKANT THAKKAR v. STATE OF GUJART — Gujarat High Court (2006-10-04)
- BALUBEN BHULABHAI@ FULABHAI NAYAK v. STATE OF GUJARAT — Gujarat High Court (2006-08-31)
- STATE OF GUJARAT v. SIDIQ ADAM CHAUHAN MUSALMAN — Gujarat High Court (2006-08-23)
- KASAM @ SASU ADAM v. STATE OF GUJARAT — Gujarat High Court (2006-08-23)
- GUMANSINH RATANSINH CHAVDA v. STATE OF GUJARAT — Gujarat High Court (2006-08-11)
- KAMALNATH ISHRIPRASAD MALLA v. STATE OF GUJARAT — Gujarat High Court (2006-08-03)
- DHIRABHAI JIVABHAI GOHIL v. STATE OF GUJARAT — Gujarat High Court (2006-07-18)