R.P.DHOLAKIA, . M.D. SHAH

60 recorded High Court judgment(s) · 2005–2008

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	46
46-ANY OTHER MODE @ FH	10
40-WITHDRAWN @ FH	2
38-RULE ABSOLUTE/ALLOWED @ FH	1
31-NOTICE DISCHARGED @ ADM.STAGE	1

NATIONAL INSURANCE CO. v. VARSHABEN BHOPABHAI — Gujarat High Court (2008-12-30)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. JYSTONABEN AJITKUMAR VYAS — Gujarat High Court (2008-12-30)
UNITED INDIA INS. CO. LTD v. HEIRS OF DECD. JERAMBHAI KHIMJIBHAI — Gujarat High Court (2008-12-17)
GSRTC v. HEIRS OF DECD. JERAMBHAI KHIMJIBHAI — Gujarat High Court (2008-12-17)
UNITED INDIA INSURANCE CO LTD v. KOKILABEN BHARATBHAI SONI — Gujarat High Court (2008-12-11)
SANDIP RAMESHBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2008-12-10)
SHARDABEN RAMESHBHAI PATEL v. RAJESHBHAI RATILAL SHAH — Gujarat High Court (2008-12-10)
KASHIBEN PRANLAL EDUCATAION TRUST v. STATE OF GUJARAT — Gujarat High Court (2008-12-05)
STATE OF GUJARAT v. KASHIBEN PRANLAL EDUCATION TRUST — Gujarat High Court (2008-12-05)
KHENGAR GALBA RAVAL v. STATE OF GUJARAT — Gujarat High Court (2007-05-11)