R.P.DHOLAKIA, . KS JHAVERI

146 recorded High Court judgment(s) · 2007–2008

Courts

Gujarat High Court

146

39-RULE DISCHARGED/DISMISSED @ FH	85
46-ANY OTHER MODE @ FH	32
38-RULE ABSOLUTE/ALLOWED @ FH	25
28-REJECTED @ ADM.STAGE	4

GADAJI MANAJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2008-07-03)
THAKOR BAKAJI ISHWARJI v. STATE OF GUJARAT — Gujarat High Court (2008-07-01)
PRAVINKUMAR DASRATHBHAI SANKALCHAND KADIA v. THE STATE OF GUJARAT — Gujarat High Court (2008-06-18)
BHANUBHAI SHANABHAI ZALA v. STATE OF GUJARAT — Gujarat High Court (2008-05-05)
YOGENDRA DASHRATLAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2008-05-05)
SUMANBHAI KALABHAI TADVI v. STATE OF GUJARAT — Gujarat High Court (2008-05-01)
ARJUN PRABHATBHAI PATANVADIA v. STATE OF GUJARAT — Gujarat High Court (2008-05-01)
KANTIBHAI BHEMAHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2008-04-22)
RAMUBHAI GULABBHAI HALPATI v. STATE OF GUJARAT — Gujarat High Court (2008-04-16)
HARIJAN BAROT VINODBHAI RAMJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-04-16)