R.P.DHOLAKIA

1,370 recorded High Court judgment(s) · 1998–2008

Courts

Gujarat High Court

1370

38-RULE ABSOLUTE/ALLOWED @ FH	1019
39-RULE DISCHARGED/DISMISSED @ FH	120
46-ANY OTHER MODE @ FH	89
40-WITHDRAWN @ FH	58
26-DISMISSED @ ADM.STAGE	27
35-ANY OTHER MODE @ ADM.STAGE	21
27-WITHDRAWN @ ADM.STAGE	16
42-RULE DISCHARGED @ FH	12

GARGIBEN WD/O RAJANKUMAR VYAS v. STATE OF GUJARAT — Gujarat High Court (2008-11-25)
JAYVARDHANBHAI RAMUJILAL VYAS v. STATE OF GUJARAT — Gujarat High Court (2008-11-25)
SUMITRABEN WIDOW OF RAMUJILAL VYAS v. STATE OF GUJARAT — Gujarat High Court (2008-11-25)
AMRUTLAL KANJIBHAI BAROT v. STATE OF GUJARAT — Gujarat High Court (2008-11-20)
NITIN DALPATBHAI CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2008-11-20)
BALLARPUR INDUSTRIES LTD., v. MUKESH SIDDHESHWAR SWARUP SHUKLA — Gujarat High Court (2008-09-19)
JAGDISH NARANBHAI ANJANI v. STATE OF GUJARAT — Gujarat High Court (2008-09-18)
NAVINBHAI RAVJIBHAI PATEL,THROSHYAMABEN,D/O NAVINBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-17)
RAMSARAN BHULLUR VISHWAKARMA v. THE STATE OF GUJARAT — Gujarat High Court (2008-09-17)
FULSINHBHAI NARSINHBHAI LUHAR v. STATE OF GUJARAT — Gujarat High Court (2008-09-17)