R.NATARAJ,TYAGARAJA N. INAVALLY

180 recorded High Court judgment(s) · 2026–2026

Courts

Karnataka High Court

180

DISMISSED	59
DISPOSED	40
DROPPED	38
Partly Allowed	20
ALLOWED	11
Dismissed for Non-Prosecution	8
Abated	2
ALLOWED AND REMANDED	2

REVANSIDDAPPA S/O BASAVANTRAYA AND ORS v. THE CHEIF ENGINEER KNNL — Karnataka High Court (2026-02-19)
SHIVAPUTRAPPA v. SAMEER SHUKLA — Karnataka High Court (2026-02-18)
AZHAR SAIYAD v. THE UNION OF INDIA — Karnataka High Court (2026-02-18)
DIPALI BIRADAR v. THE UNION OF INDIA — Karnataka High Court (2026-02-18)
ZAIBUNNISA BEGUM D/O GULAM HYDER v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2026-02-12)
RAJUHIPPARAGI v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-12)
BAKULA v. SANGAMESH PANNASHETTY, — Karnataka High Court (2026-02-11)
SRI VEERBHADRA TRADERS v. SMT SHILPA SHARMA — Karnataka High Court (2026-02-11)
SMT.JAGADEVI W/O SHARANAPPA LANGOTI AND ANR v. SRI.MEER AFZAL S/O VAZIRSAB @ VAZIRSA LALSANGI — Karnataka High Court (2026-02-10)
THE STATE OF KARNATAKA AND ORS v. SMT. BIBI FATIMA W/O. AEJAZ AHMED — Karnataka High Court (2026-02-06)