R.NATARAJ,RAJESH RAI K

106 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

106

DISMISSED	47
Partly Allowed	18
DISPOSED	16
ALLOWED	14
Abated	4
Dismissed for Non-Prosecution	3
ALLOWED AND REMANDED	2
DROPPED	2

MANOHAR RAMAKRISHNA HEGDE v. SMT. K SAROJINI W/O K RAMASWAMY — Karnataka High Court (2025-12-19)
SMT. SUNAND W/O MALLESHAPPA SOLARAKOPPA v. YALLAPPA S/O JANGALEPPA SOLARAKOPPA — Karnataka High Court (2025-12-18)
VASANTH SATYANARAYANA HEGDE S/O SATYANARAYANA HEGDE v. THE MANAGING DIRECTOR — Karnataka High Court (2025-11-20)
THE MANAGING DIRECTOR v. SRI.VASANT SATYANARAYANA HEGDE — Karnataka High Court (2025-11-20)
SMT. SUMITRA W/O. RAMANAYAK PATIL v. SRI. RAMANAYAK S/O. DHARAMANAYAK PATIL — Karnataka High Court (2025-11-04)
SRI. RAMANAYAK S/O. DHARAMANAYAK PATIL v. SMT. SUMITRA W/O. RAMANAYAK PATIL — Karnataka High Court (2025-11-04)
SRI.CHANNABASAPPA S/O. SIDDAPPA SANGLAD v. SMT.YALLAVVA W/O. BHIMANAGOUDA DODDAGOUDAR — Karnataka High Court (2025-09-19)
AJAYA KUMAR BHUWALKA v. T. M. NARAYANA SWAMY — Karnataka High Court (2025-08-22)
SABU S/O PARAGOND JAKATI ALIYAS KATAGERI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
DAVALSAB S/O. SHARIFASAB MELLAGATTI v. THE STATE — Karnataka High Court (2025-07-25)