R. NATARAJ

7,215 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

7215

DISMISSED	3458
ALLOWED	1367
DISPOSED	1280
Partly Allowed	495
Dismissed for Non-Prosecution	450
Dismissal for Non Compliance of Office Objections	60
Abated	45
REJECTED	31

G GURUPRASAD v. THE COMMISSIONER — Karnataka High Court (2026-06-04)
NAGARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
SMT. MUNIYAMMA v. THE SPECIAL LAND ACQUSITION OFFICE — Karnataka High Court (2026-06-02)
GIRIGOWDA S v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-01)
ANTHONY BALARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-01)
SHRI. MUNIRAJU H A v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-01)
SRI A MANJUNATHA v. STATE BY — Karnataka High Court (2026-05-29)
SRI. C RAMACHANDRA NAIDU v. STATE OF KARNATAKA — Karnataka High Court (2026-05-29)
SUHAIL A v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-29)
SRI. SRINIVASA N v. STATE OF KARNATAKA — Karnataka High Court (2026-05-29)