R.NATARAJ

3,514 recorded High Court judgment(s) · 2018–2026

Courts

Karnataka High Court

3514

DISMISSED	1365
Partly Allowed	743
DISPOSED	611
ALLOWED	517
Dismissed for Non-Prosecution	143
ALLOWED AND REMANDED	63
Abated	52
REJECTED	10

SANJEEVKUMAR v. THE DIVISIONAL MANAGER AND ANR — Karnataka High Court (2026-01-13)
SANJEEVKUMAR v. THE DIVISIONAL MANAGER AND ANR — Karnataka High Court (2026-01-13)
SANJEEVKUMAR v. THE DIVISIONAL MANAGER AND ORS — Karnataka High Court (2026-01-13)
SNJEEVKUMAR v. THE DIVISIONAL MANAGER THE UNITED INDIA INSURANCE CO. LTD., AND ORS — Karnataka High Court (2026-01-13)
SANJEEVKUMAR v. THE DIVISIONAL MANAGER AND ANR — Karnataka High Court (2026-01-13)
SMT. SHANTABAI W/O SHYAMRAO GHATANATTI v. SUKHADEV SHYAMARAO GHATANATTI DEAD BY HIS LRS — Karnataka High Court (2025-12-30)
DHARMA NAGA NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-30)
SHRI. PRAKASH S/O MADHU PATIL v. SHRI. BASAVANT S/O LAXMAN KITTUR — Karnataka High Court (2025-12-30)
RANGARAJ B v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-30)
M/S SHASHI MINING SOLUTIONS v. THE KARNATAKA BANK LTD — Karnataka High Court (2025-12-30)