LexR. NARAYANA PISHARADI, P.N.RAVINDRAN
110 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 110 |
Disposal nature
| DISMISSED | 49 |
| ALLOWED | 29 |
| DISPOSED OF | 14 |
| DISMISSED AS WITHDRAWN | 5 |
| CLOSED | 4 |
| PARTLY ALLOWED | 4 |
| SETTLED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- ABDUL HAKEEM v. SHEREEFA K.M — Kerala High Court (2018-05-25)
- THE ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD. v. E.UNNIKRISHNAN — Kerala High Court (2018-05-25)
- DIVAKARAN v. THANARI MOIDU HAJI — Kerala High Court (2018-05-25)
- THE EXECUTIVE ENGINEER v. MODUTTY HAJI — Kerala High Court (2018-05-25)
- THE KOLLAM DISTRICT CO-OPERATIVE BANK LIMITED v. GOPINATHAN — Kerala High Court (2018-05-25)
- T.K.BALAN v. SRI. RAJAGOPAL — Kerala High Court (2018-05-25)
- BASHEER v. ANTONY JOHN — Kerala High Court (2018-05-25)
- DANIMON GEORGE v. THE KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2018-05-21)
- T. SIVADASAN v. THE LIFE INSURANCE CORPORATION OF INDIA — Kerala High Court (2018-05-21)
- KERALA STATE ELECTRICITY BOARD v. STATE OF KERALA — Kerala High Court (2018-05-21)