LexR. NARAYANA PISHARADI
1,896 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1896 |
Disposal nature
| ALLOWED | 838 |
| DISMISSED | 509 |
| DISPOSED OF | 124 |
| ALLOWED IN PART | 109 |
| DISMISSED AS WITHDRAWN | 105 |
| DISMISSED AS INFRUCTUOUS | 46 |
| DISMISSED AS NOT PRESSED | 39 |
| PARTLY ALLOWED | 38 |
Recent judgments
- PRAKASH JOSEPH, v. STATE OF KERALA, — Kerala High Court (2021-12-22)
- JAYAPRAKASH J. v. THE STATE OF KERALA — Kerala High Court (2021-12-07)
- JAYAPRAKASH J. v. THE STATE OF KERALA — Kerala High Court (2021-12-03)
- SASI v. STATE OF KERALA — Kerala High Court (2021-12-02)
- ROBIN MATHEW v. STATE OF KERALA — Kerala High Court (2021-12-01)
- SABU P.V v. STATE OF KERALA — Kerala High Court (2021-12-01)
- MAHESH LAL N.Y v. STATE OF KERALA — Kerala High Court (2021-11-30)
- RAJEENDRAN C.T. v. STATE OF KERALA — Kerala High Court (2021-11-26)
- ABDUL NASAR v. STATE OF KERALA — Kerala High Court (2021-11-26)
- P. SASIDHARAN NAIR v. STATE OF KERALA — Kerala High Court (2021-11-23)