LexR.N.MANJULA
10,269 recorded High Court judgment(s) · 2016–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10269 |
Disposal nature
| DISPOSED OF | 3784 |
| ALLOWED | 2044 |
| DISMISSED | 1520 |
| DISMISSED AS INFRUCTUOUS | 591 |
| ORDERED | 579 |
| CLOSED | 537 |
| WITHDRAWN DISMISSED | 360 |
| GRANTED | 218 |
Recent judgments
- P.Ramachandran v. A.Karunanithi — Madras High Court (2025-06-23)
- ARUMUGAM v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2025-06-23)
- N. PERUMAL, S/O. NAINI v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2025-06-23)
- Manikandan v. The State of Tamilnadu — Madras High Court (2025-06-23)
- K.Jeyankumar v. State Of Tamilnadu Rep By Inspector Of Police, Cumbum North — Madras High Court (2025-06-23)
- Chithiraikannan v. The State of Tamil Nadu, — Madras High Court (2025-06-20)
- S.Raja v. Subramanian — Madras High Court (2025-06-20)
- BOOMINATHAN v. THE INSPECTOR OF POLICE — Madras High Court (2025-06-20)
- Samaraj v. The State of Tamil Nadu — Madras High Court (2025-06-20)
- A. ANTONY CRUZ v. THE INSPECTOR OF POLICE — Madras High Court (2025-06-20)