LexR.N.MANJULA
351 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 351 |
Disposal nature
| ALLOWED | 59 |
| MODIFIED | 53 |
| DISMISSED | 50 |
| ORDERED | 41 |
| DISPOSED OF | 36 |
| CLOSED | 36 |
| PARTLY ALLOWED | 29 |
| GRANTED | 16 |
Recent judgments
- The Tamil Nadu Civil Supplies Corporation, v. Murugan .K.R — Madras High Court (2026-02-11)
- Juliat v. The Teachers Recruitment Board — Madras High Court (2026-02-10)
- M. NATARAJAN v. THE INSPECTOR OF POLICE — Madras High Court (2025-10-07)
- L. DURAIRAJ v. THE INSPECTOR OF POLICE, — Madras High Court (2025-10-07)
- M.Bhama v. M.Sivakumar — Madras High Court (2025-08-29)
- Sundara Pandiyan v. Sundaravalli - Convener Committee (In Charge) — Madras High Court (2025-08-29)
- V.Meiyappan v. K.Krishnapriya — Madras High Court (2025-08-29)
- M.Sakthivel v. Manikandan — Madras High Court (2025-08-29)
- M.Muthumuniyandi v. Sangeetha., I.A.S., — Madras High Court (2025-08-29)
- AYYAPPAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2025-08-29)