R.N.MANJULA, . C.KUMARAPPAN

41 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• Indra v. The Superintendent of Police — Madras High Court (2024-05-22)
• Manimegalai v. The Director General of Prison — Madras High Court (2024-05-22)
• Muthulakshmi v. The Inspector of Police — Madras High Court (2024-05-22)
• Saminathan v. The Principal Secretary — Madras High Court (2024-05-22)
• V.Murugan v. The District Collector — Madras High Court (2024-05-22)
• Lathiba Banu v. The Deputy Inspector General of Prison — Madras High Court (2024-05-22)
• Ashok Kumar v. The Superintendent of Police — Madras High Court (2024-05-22)
• Ramadass v. The District Collector / Monitoring Committee — Madras High Court (2024-05-22)
• Nagalakshmi v. The Commissioner of police — Madras High Court (2024-05-22)
• S.Alagappan v. The District Collector — Madras High Court (2024-05-22)