LexR.N.MANJULA
591 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 591 |
Disposal nature
| ALLOWED | 274 |
| CLOSED | 121 |
| DISMISSED | 82 |
| DISPOSED OF | 19 |
| DECREED | 13 |
| ORDERED | 13 |
| DISMISSED FOR DEFAULT | 10 |
| WITHDRAWN DISMISSED | 8 |
Recent judgments
- Shopana Viswanathan and another v. Ms.G.Prema and another — Madras High Court (2026-02-13)
- R.Ubaidullah v. K.P.AHAMAD ALI — Madras High Court (2026-02-13)
- C.Sivakumar v. C.Murugan and another — Madras High Court (2026-02-13)
- D.Ramamoorthy v. D.Karthikeyan — Madras High Court (2026-02-13)
- ANNAI YOGAMBAL ADIMOOLAM TRUST v. SMT DURGA DEVI 7 OTHERS — Madras High Court (2026-02-12)
- G.K.Murthy v. Ashok K.K.Meena, IAS and 3 others — Madras High Court (2026-02-12)
- A.S.Tharanitharan v. P.Porkodi and 2 Others — Madras High Court (2026-02-12)
- T.Muthu Irulandi v. Sathiyabama — Madras High Court (2026-02-12)
- Vijayakumar and 2 others v. Mrs.Mangaiyakarasi Vijayakumar (Died) 1.Mrs.Lakshmi Selvaraj and 9 others — Madras High Court (2026-02-12)
- Catherine Joseph v. Shreya Celes — Madras High Court (2026-02-12)