R. N. LADDHA,NATIONAL LOK ADALAT

153 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASHTRA v. MALLIKARJUN K. SARSAMBE (DECD) BY LRS. and ORS. — Bombay High Court (2024-07-27)
• THE STATE OF MAHARASHTRA v. SHRI PANDURANG DHONDIBA NARLE (SINCE DECEASED THROUGH HIS L.RS.) — Bombay High Court (2024-07-27)
• STATE OF MAHARASHTRA v. SHARAD DHAKU GAVLI @CHILE AND ORS. — Bombay High Court (2024-07-27)
• THE STATE OF MAHARASHTRA(THE SPECIAL LAND ACQUISITION OFFICER) AND ANR. v. SHRI. VITHOBA GANPAT SHINDE(DECEASED) AND ORS. — Bombay High Court (2024-07-27)
• MR. SUDAM RAJARAM RANE v. STATE OF MAHARASHTRA (THE SPECIAL LAND ACQUISITION OFFICER ) AND ANR. — Bombay High Court (2024-07-27)
• THE STATE OF MAHARASHTRA v. SULANBAI VASANT SAPATE AND ANR — Bombay High Court (2024-07-27)
• THE STATE OF MAHARASHTRA (THROUGH THE SPECIAL LAND ACQUISITION OFFICER NO.(16)SATARA) AND ORS. v. MR.RAMCHANDRA GANPATI VEER — Bombay High Court (2024-07-27)
• MR. RAMCHANDRA RAJARAM RANE (DECEASED) THR. LRS. ASHOK RAMCHANDRA RANE v. STATE OF MAHARASHTRA (THE SPECIAL LAND ACQUISTION OFFICER) — Bombay High Court (2024-07-27)
• THE STATE OF MAHARSHTRA (THROUGH THE SPECIAL LAND ACQUISITION OFFICER) v. MR.TUKARAM NARAYAN RANE(DEAD)L/HRS.1A.SMT.JIJABAI T. RANE P.O.A. IS MR. PRAKASH T. RANE AND ORS. — Bombay High Court (2024-07-27)
• THE STATE OF MAHARASHTRA (THROUGH THE SPECIAL LAND ACQUISITION OFFICER NO.(16)SATARA) AND ORS. v. SMT.SUMAN SHANKAR VEER — Bombay High Court (2024-07-27)