R.N.BISWAL

36 recorded High Court judgment(s) · 2005–2011

Courts

Disposal nature

Recent judgments

• PASHUPATI ACHARYA v. DIPALI ACHARYA — Orissa High Court (2011-12-07)
• NIRANJAN BEHERA v. STATE and ANOTHER — Orissa High Court (2011-11-16)
• BIJAY KU.SAHOO v. STATE OF ORISSA — Orissa High Court (2011-11-16)
• INDIAN COUNCIL AGR. v. P.O.,C.G.I.-CUM-L.C. — Orissa High Court (2011-10-19)
• GOPINATH PANDA v. H.M.,MINERALS and HETA — Orissa High Court (2011-10-19)
• KARTIK PARIMANIK v. STATE — Orissa High Court (2011-09-30)
• MGT. OF SYNERGY v. P.O.,INDUSTRIAL — Orissa High Court (2011-09-13)
• RABINDRA N.SAMAL v. MEMBER,CO-OP.TRIBUNA — Orissa High Court (2011-07-26)
• SARASWATI MALLICK v. STATE and ORS. — Orissa High Court (2011-07-26)
• AKHIL KU SAHOO v. STATE — Orissa High Court (2011-06-22)