R. MIDHA, . JYOTI SINGH

23 recorded High Court judgment(s) · 2014–2020

Courts

Disposal nature

Recent judgments

• AMBEDKAR GUPTA v. DR. NARINDER DHRUV BATRA — Delhi High Court (2020-07-03)
• RELIANCE ELEKTRIK WORKS v. UNION OF INDIA & ORS. — Delhi High Court (2020-05-05)
• BHARTI AIRTEL LIMITED v. UNION OF INDIA & ORS. — Delhi High Court (2020-05-05)
• V4 INFRASTRUCTURE PVT LTD v. JINDAL BIOCHEM PVT LTD — Delhi High Court (2020-05-05)
• DEVELOPER GROUP INDIA PRIVATE LIMITED v. UNION OF INDIA & ORS. — Delhi High Court (2020-05-05)
• MICROMAX INFORMATICS LTD. v. UNION OF INDIA & ANR. — Delhi High Court (2020-05-05)
• V4 INFRASTRUCTURE PVT LTD v. JINDAL BIOCHEM PVT LTD — Delhi High Court (2020-05-05)
• BRAND EQUITY TREATIES LIMITED v. THE UNION OF INDIA & ORS. — Delhi High Court (2020-05-05)
• RISHABH BHARAVA v. GNCT OF DELHI & ORS — Delhi High Court (2020-04-29)
• ADITYA YADAV AND ANR v. GOVT. OF NCT OF DELHI AND ANR — Delhi High Court (2020-04-29)