R. MIDHA, . BRIJESH SETHI

49 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• BIJENDER v. THE STATE & ANR. — Delhi High Court (2020-11-27)
• CHARAN SINGH v. STATE — Delhi High Court (2020-11-25)
• AMIN KHAN v. THE STATE (NCT OF DELHI) & ORS. — Delhi High Court (2020-09-21)
• SUSHANT MUTTREJA & ANR. v. STATE, THROUGH ADDITIONAL PUBLIC PROSECUTOR & ANR. — Delhi High Court (2020-09-21)
• EDILINA URANG v. GOVERNMENT OF NCT OF DELHI — Delhi High Court (2020-09-15)
• JITEN TANTI v. GOVERNMENT OF NCT OF DELH & ORS. — Delhi High Court (2020-09-15)
• KARNA BHAKTA v. GOVERNMENT OF NCT OF DELHI AND ORS — Delhi High Court (2020-09-15)
• INDRA WATI & ORS. v. STATE (NCT OF DELHI) & ORS. — Delhi High Court (2020-09-10)
• SURBHI VASHIST v. STATE OF DELHI (NCT) & ORS. — Delhi High Court (2020-09-10)
• VINEY KUMAR SHARMA v. UNION OF INDIA THROUGH MINISTRY OF DEFENCE & ANR. — Delhi High Court (2020-09-09)