R. MIDHA

2,743 recorded High Court judgment(s) · 2009–2025

Courts

Disposal nature

Recent judgments

• SHRIRAM GENERAL INSURANCE CO LTD v. SHABIR & ORS — Delhi High Court (2025-01-29)
• RELIANCE GENERAL INSURANCE COMPANY v. RAJWALA & ORS — Delhi High Court (2024-12-14)
• MCD v. SAROJ RANI JAGGI — Delhi High Court (2024-12-11)
• PANASONIC INDIA P.LTD. v. SHAFIQUE KHAN — Delhi High Court (2024-12-11)
• SATISH PURI v. PREM LAL & ANR — Delhi High Court (2024-12-11)
• SKYLINE CHEMICALS LTD. THR. ITS AUTHORIZED REPRESENTATIVE ANSHUL YADAV v. PRAMOD KUMAR GUPTA PROP. OF CHAMP ENTERPRISES — Delhi High Court (2024-12-11)
• RAJEEV JAIN v. P.S.SECURITIES LTD. — Delhi High Court (2024-12-04)
• PARVESH DEVI v. SUNITA AGGARWAL — Delhi High Court (2024-09-12)
• PURAN CHAND v. RAJ KUMAR & ORS — Delhi High Court (2024-09-10)
• MALA SAXENA v. LALLI SINGH — Delhi High Court (2024-09-10)