LexR.MALA
10,824 recorded High Court judgment(s) · 2009–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10824 |
Disposal nature
| DISPOSED OF | 4884 |
| DISMISSED | 1319 |
| BAIL GRANTED | 1078 |
| GRANTED | 1020 |
| ORDERED | 764 |
| WITHDRAWN DISMISSED | 720 |
| ALLOWED | 410 |
| DISMISSED AS WITHDRAWAL | 156 |
Recent judgments
- GOVINDARAJ v. SASIKALA — Madras High Court (2017-03-13)
- KARUPPANAN v. VARADARAJAN — Madras High Court (2017-03-13)
- MR.MOHAMED KHAN v. MRS.UMABALAN — Madras High Court (2017-03-03)
- THE ASSISTANT DIRECTOR OF v. A.VIJAYALAXMI — Madras High Court (2017-03-03)
- PRAVEEN S.PUROHIT v. DHINAKARAN — Madras High Court (2017-03-03)
- M/S.HASBRO CLOTHING (P)LTD v. SATHYABHAMA — Madras High Court (2017-03-02)
- M.J. DHIVYA v. CHITRA — Madras High Court (2017-02-28)
- SAHABUDEEN v. KUNCHITHAPATHAM — Madras High Court (2017-02-27)
- SATHYAMOORTHY GUPTA (DECEASED) v. M.R.GANESH KUMAR — Madras High Court (2017-02-27)
- T.B. MATHAN (SINCE DECEASED) v. RANGAMMAL, — Madras High Court (2017-02-27)