R. MAHADEVAN, V.BHAVANI SUBBAROYAN

21 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• S S Constructions and Centering Materials, v. Deputy Commissioner (ST) (FAC), — Madras High Court (2023-06-13)
• Sri Ganapathy Travels and Transport services v. Superintendent of GST and Central Excise — Madras High Court (2023-06-13)
• Tvl.Lakshmi Foods v. The Assistant Commissioner(ST) — Madras High Court (2023-06-13)
• M/s.Benchmark Events India Pvt Ltd v. Assistant commissioner (Circle) — Madras High Court (2023-06-13)
• Tvl.Isha Enterprises v. The Deputy Commissioner (ST) — Madras High Court (2023-06-13)
• Moss Publishing Services v. Jurisdictional officer, Superintedent — Madras High Court (2023-06-13)
• Sheik Dawood Mohamed Tajudeen, v. The Assistant (Circle), — Madras High Court (2023-06-13)
• M/s.Sterling Foods v. The Deputy Commissioner (ST) — Madras High Court (2023-06-13)
• Hotel Pandian v. The Commissioner of Central GST and Central Excise — Madras High Court (2023-06-13)
• M/s.Jeyasri Packaging v. The Deputy Commissioner (ST) — Madras High Court (2023-06-13)