LexR. MAHADEVAN, SATHYA NARAYANA PRASAD
2,210 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2210 |
Disposal nature
| DISPOSED OF | 1328 |
| CLOSED | 391 |
| ORDERED | 157 |
| WITHDRAWN DISMISSED | 147 |
| DISMISSED | 71 |
| DISMISSED AS INFRUCTUOUS | 56 |
| DISMISSED FOR DEFAULT | 19 |
| ALLOWED | 16 |
Recent judgments
- Uzhippor Urimai Iyyakkam v. J.Radhakrishnan — Madras High Court (2024-01-18)
- Sheik Ahamed v. Tamil Selvi — Madras High Court (2023-08-08)
- Lakshmanan .L v. THE DISTRICT COLLECTOR — Madras High Court (2023-08-08)
- VGN Property Developers Pvt LTD v. Dr.Alby John Varghese IAS and 2 others — Madras High Court (2023-08-08)
- Isithore v. The Authorised Officer — Madras High Court (2023-08-08)
- C.GANGATHARAN v. M.MAHENDRAN — Madras High Court (2023-06-21)
- M.Selvakumar v. Union of India — Madras High Court (2023-04-28)
- A.RADHAKRISHNAN v. THE SECRETARY TO GOVT., — Madras High Court (2023-04-28)
- A.RADHAKRISHNAN v. THE CHIEF SECRETARY TO GOVT. — Madras High Court (2023-04-28)
- S.SENTHAMILSEVLI v. D.BUVANESH — Madras High Court (2023-03-08)