LexR. MAHADEVAN, S.S. SUNDAR
32 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 32 |
Disposal nature
| ALLOWED | 18 |
| DISPOSED OF | 5 |
| DISMISSED | 4 |
| WITHDRAWN DISMISSED | 3 |
| ORDERED | 1 |
| CLOSED | 1 |
Recent judgments
- V.JOTHIRAMALINGAM v. THE DISTRICT COLLECTOR — Madras High Court (2019-10-10)
- S.PACKIYARAJ v. THE SUPERINTENDENT OF POLICE — Madras High Court (2019-10-10)
- S.P.C.Subbaiah v. The District Collector — Madras High Court (2019-10-10)
- P.THAVASU v. THE DISTRICT COLLECTOR — Madras High Court (2019-10-10)
- V.V.V AND SONS EDIBLE OILS LIMITED v. THE ASSISTANT COMMISSIONER OF INCOME TAX — Madras High Court (2019-10-10)
- M.KASTHURI v. STATE BANK OF INDIA — Madras High Court (2016-05-26)
- KARTHICK v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-05-25)
- G.SANTHI v. THE DISTRICT COLLECTOR — Madras High Court (2016-05-25)
- A. VEERAPPAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-05-25)
- M/S.SRM HOTEL PVT LTD., v. THE ASSISTANT COMMISSIONER — Madras High Court (2016-05-25)