R. MAHADEVAN, S.ANANTHI
61 recorded High Court judgment(s) · 2022–2022
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| Madras High Court | 61 |
Disposal nature
| DISPOSED OF | 49 |
| WITHDRAWN DISMISSED | 5 |
| ORDERED | 5 |
| DISMISSED | 1 |
| SENTENCE SUSPENDED. | 1 |
Recent judgments
- Palanivel v. The State of Tamil Nadu — Madras High Court (2022-05-06)
- M.Manjula v. NBFC Banking Ombudsman — Madras High Court (2022-05-06)
- Arivazhagan v. The State of Tamil Nadu — Madras High Court (2022-05-06)
- Sekar Suyambu v. The Revenue Secretary — Madras High Court (2022-05-06)
- Sri Muthukumaran Medical College v. THE REGISTRAR — Madras High Court (2022-05-06)
- Manimegalai v. The Block Development Officer — Madras High Court (2022-05-06)
- M/s.Dilip Buildeon Limited v. The Chairman — Madras High Court (2022-05-06)
- Rajeswaran v. The Divisional Engineer, — Madras High Court (2022-05-06)
- G.Kaliyappan v. The Sub Collector — Madras High Court (2022-05-06)
- Mettu Bungalow Residents welfare v. The District Collector/Collector — Madras High Court (2022-05-06)
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