R. MAHADEVAN, . P.T. ASHA

25 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• C.Velu alias Velusamy v. The Tahsildar — Madras High Court (2023-02-06)
• M.S.Rangasamy, v. The District Collector, — Madras High Court (2023-02-06)
• Belukurichi Kongu Community v. The Tahsildar — Madras High Court (2023-02-06)
• E. Jeris Emmanuel v. R.Prema Latha — Madras High Court (2023-02-06)
• A.Subburathinam, v. The District Collector, — Madras High Court (2023-02-06)
• M.Dhinakaran v. The District Collector — Madras High Court (2023-02-06)
• P.Kutti @ Elumalai v. The Tahsildar — Madras High Court (2023-02-06)
• K.Anandan, S/o.Kullan v. The Regional Deputy — Madras High Court (2023-02-06)
• Dr.S.Yogeswari v. R.Premalatha — Madras High Court (2023-02-06)
• THE SECRETARY TO GOVERNMENT v. M.MANIMEGALAI — Madras High Court (2023-02-06)