R. MAHADEVAN, N. PAUL VASANTHAKUMAR

39 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• J.DURAISINGAM v. MOHAN VERGHESE CHUNKATH — Madras High Court (2014-12-18)
• R.PARAMASIVAM v. M.NIRAJALA DEVI — Madras High Court (2014-12-18)
• A.DUMENIL v. G.GAYATHRI — Madras High Court (2014-12-18)
• A.KANNAYAN v. P.GOPINATH — Madras High Court (2014-12-18)
• UNION OF INDIA, v. SHRI.R.PARAMASIVAM — Madras High Court (2014-01-22)
• DR.R.ANANDRAJ v. THE DIRECTOR — Madras High Court (2013-12-19)
• P. SIVANESAN v. TAMIL NADU HOUSING — Madras High Court (2013-12-19)
• THE COMMANDANT v. P.YASIN — Madras High Court (2013-12-13)
• EXECUTIVE ENGINEER, v. MR.A.KRISHNASAMY, — Madras High Court (2013-12-13)
• K.VELU v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-12-13)