LexR. MAHADEVAN, MOHAMMED SHAFFIQ
4,265 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4265 |
Disposal nature
| ORDERED | 2123 |
| DISPOSED OF | 1468 |
| WITHDRAWN DISMISSED | 317 |
| DISMISSED | 184 |
| CLOSED | 75 |
| ALLOWED | 38 |
| DISMISSED FOR NON-PROSECUTION | 13 |
| DISMISSED FOR DEFAULT | 13 |
Recent judgments
- THE ASSISTANT COMMISSIONER (CT) v. TVL RASON EARTH MOVERS — Madras High Court (2024-05-17)
- Thirupathi Kumar Khemka v. Chief Commissioner Of Income Tax - 1 — Madras High Court (2024-05-17)
- E.Thanappan v. The Chief Engineer / Personal — Madras High Court (2024-05-17)
- RECKITT BENCKISER (INDIA) PVT LTD v. THE ADVERTISING STANDARDS COUNCIL OF INDIA — Madras High Court (2024-05-17)
- Dr.S.Murugesan v. The Registrar — Madras High Court (2024-05-17)
- COMMISSIONER OF INCOME TAX v. M/S. DISHNET WIRELESS LTD., — Madras High Court (2024-05-17)
- R. Mahalakshmi v. THE STATE OF TAMILNADU — Madras High Court (2024-05-10)
- THE GOVERNMENT OF TAMILNADU v. V. Balasubramanian — Madras High Court (2024-05-10)
- M/S. SATLUJ CREDIT AND HOLDINGS PRIVATE LIMITED v. INCOME TAX OFFICER — Madras High Court (2024-05-10)
- ANAND GRANITE EXPORTS PVT LTD v. INCOME TAX SETTLEMENT COMMISSION — Madras High Court (2024-05-10)