LexR. MAHADEVAN, M.M.SUNDRESH
132 recorded High Court judgment(s) · 2015–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 132 |
Disposal nature
| CLOSED | 44 |
| DISPOSED OF | 44 |
| ALLOWED | 30 |
| WITHDRAWN DISMISSED | 8 |
| DISMISSED | 3 |
| ORDERED | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- R. KALIRAJ v. SABITHA IAS — Madras High Court (2021-08-11)
- M.VADIVEL v. ANBUSELVAN — Madras High Court (2021-08-11)
- M.PALANISAMY v. MR.P.ANNAMALAI, I.A.S., — Madras High Court (2021-08-11)
- DR.A.N.CHANDRASEKARAN v. J.RADHAKRISHNAN — Madras High Court (2021-08-11)
- MAYILADUTHURAI VIRIVAKKA NAGARGAL NALVALVU SANGAM v. P. KRISHNAMOORTHY — Madras High Court (2020-03-04)
- DR.K.R.NATARAJAN v. K.RAJENDRAN — Madras High Court (2020-02-05)
- RM ANDIAPPAN AT LAKSHMANAN, v. MANOHAR PRASAD,PROPRIETOR, — Madras High Court (2020-02-05)
- A.LAKSHMANAN v. MR.PONNIAH,IAS — Madras High Court (2020-02-05)
- H.SEKAR v. PONNAIAH IAS — Madras High Court (2019-08-22)
- M.KUPPAN v. C.CHANDRA BABU — Madras High Court (2019-08-22)