R. MAHADEVAN, M. JAICHANDREN
141 recorded High Court judgment(s) · 2014–2014
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| Madras High Court | 141 |
Disposal nature
| DISMISSED | 47 |
| DISPOSED OF | 46 |
| WITHDRAWN DISMISSED | 14 |
| DISMISSED AS WITHDRAWAL | 13 |
| CLOSED | 11 |
| ALLOWED | 5 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- P.MANI v. THE ASSISTANT DIRECTOR — Madras High Court (2014-09-25)
- K. JEYANDRAPANDIAN v. THE JOINT DIRECTOR — Madras High Court (2014-09-25)
- VAIGAI IMPEX v. THE ASSISTANT COMMISSIONER(CT) — Madras High Court (2014-09-24)
- M/S.VPMSK TEX, v. THE AUTHORIZED OFFICER, — Madras High Court (2014-09-24)
- M.ABDUL KADER, v. THE DISTRICT COLLECTOR, — Madras High Court (2014-09-24)
- P. RAJKUMAR, v. THE REGIONAL MANAGER — Madras High Court (2014-09-24)
- R. RAJAN SANTHOSH KUMAR v. THE CHIEF JUDICIAL MAGISTRATE — Madras High Court (2014-09-24)
- SARAVANAN, v. THE AUTHORIZED OFFICER — Madras High Court (2014-09-24)
- M.S. MOHAMED SAHABUDEEN v. THE AUTHORIZED OFFICER — Madras High Court (2014-09-24)
- SHUBH REALTY(SOUTH) P LTD., v. THE DISTRICT MAGISTRATE CUM — Madras High Court (2014-09-24)
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