LexR. MAHADEVAN, M. GOVINDARAJ
35 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 35 |
Disposal nature
| DISPOSED OF | 27 |
| WITHDRAWN DISMISSED | 4 |
| CLOSED | 3 |
| ORDERED | 1 |
Recent judgments
- B.NEELAMEGAN v. P.PONNIAH — Madras High Court (2018-02-22)
- Stalin Mathew s/o.K.Mathai v. The Managing Director — Madras High Court (2017-05-18)
- P.Jothi v. The District Collector — Madras High Court (2017-05-18)
- V.Prabakaran v. The District Collector, — Madras High Court (2017-05-18)
- P.Chidhambaram v. The District Collector — Madras High Court (2017-05-18)
- D.Soodamani v. Vijaya Bank — Madras High Court (2017-05-18)
- S.Ravi, v. The District Collector, — Madras High Court (2017-05-18)
- B. Neelamegan v. The District Collector, — Madras High Court (2017-05-18)
- M.Krishnasamy v. The District Collector — Madras High Court (2017-05-18)
- A.Thesigan, v. The Secretary to — Madras High Court (2017-05-18)