LexR. MAHADEVAN
19,279 recorded High Court judgment(s) · 2007–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 19279 |
Disposal nature
| DISPOSED OF | 11206 |
| CLOSED | 2055 |
| WITHDRAWN DISMISSED | 1543 |
| ORDERED | 1377 |
| DISMISSED | 1332 |
| DISMISSED AS INFRUCTUOUS | 444 |
| PARTLY ALLOWED | 294 |
| DISMISSED FOR NON-PROSECUTION | 251 |
Recent judgments
- Administrator General and official Trustee v. nil — Madras High Court (2024-04-29)
- The official trustee v. nil — Madras High Court (2024-04-29)
- Administrator General and Official Trustee of Tamilnadu v. nil — Madras High Court (2024-04-29)
- Administrator General of Tamil Nadu v. nil — Madras High Court (2024-04-29)
- Alameen v. Official Trustee of Madras — Madras High Court (2024-04-05)
- M/s.A.G.N.Banana Leaf Shop v. The Official Trustee of Tamil Nadu — Madras High Court (2024-04-03)
- ADministrator General and Official Trustee of Tamil Nadu v. no respondent — Madras High Court (2024-02-27)
- S.Sai Prashanth v. Official Trustee of Tamil Nadu — Madras High Court (2024-02-27)
- V.Mahendran v. B.Jothinirmalasamy IAS., and another — Madras High Court (2023-12-08)
- T.Meenakshisundaram v. RAJESHLAKHONI IAS AND 2 OTHERS — Madras High Court (2023-12-08)