LexR. MAHADEVAN
1,754 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1754 |
Disposal nature
| DISPOSED OF | 827 |
| DISMISSED | 365 |
| CLOSED | 217 |
| WITHDRAWN DISMISSED | 181 |
| DISMISSED AS INFRUCTUOUS | 50 |
| DISMISSED FOR NON-PROSECUTION | 33 |
| ORDERED | 32 |
| ALLOWED | 29 |
Recent judgments
- CMA/914/2000 of Vs — Madras High Court (2017-01-06)
- T.K.S.Elangovan, v. The State of Tamilnadu — Madras High Court (2016-12-22)
- P.Mohanraj v. The District Colle4ctor — Madras High Court (2016-11-30)
- C.Chandra v. The District Collector — Madras High Court (2016-11-30)
- N.Sampath, v. The Secretary to Government — Madras High Court (2016-11-30)
- R.Selvi, v. Government of Tamil Nadu, — Madras High Court (2016-11-30)
- R.Ashokumar, v. The District Collector, — Madras High Court (2016-11-30)
- V.Valarmathi v. Union of India — Madras High Court (2016-11-30)
- FATHIMABI v. THE OFFICIAL TRUSTEE OF MADRAS — Madras High Court (2016-11-30)
- M/S.S.K.SANJAN CHETTIAR & SONS v. THE ADDITIONAL CHIEF SECRETARY — Madras High Court (2016-11-30)