LexR.M. SAVANT., S.B. MHASE
330 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 330 |
Disposal nature
| Disposed Off | 163 |
| Rejected | 63 |
| Rule Made Absolute | 38 |
| Allowed To be withdrawn | 23 |
| Dismissed | 22 |
| Allowed | 14 |
| Admitted and Disposed Off | 2 |
| (unspecified) | 1 |
Recent judgments
- MAHAMANE SANTOSH SUKUMAR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-10-16)
- DHARAMSINGH HIRALAL NAGARKAR v. COMMISSIONER, SANGLI MIRAJ AND KUPWAD MUNICIPAL CORPORATION SANGLI AND ANR. — Bombay High Court (2009-10-16)
- MAHAMANE SANTOSH SUKUMAR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-10-16)
- K. V. V. RAO v. THE CENTRAL INDUSTRIAL SECURITY FORCE AND ORS. — Bombay High Court (2009-10-16)
- C. A. PAGARAI ASHOKKUMAR NENSUKH v. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANR. — Bombay High Court (2009-10-15)
- REVANSIDDHA BHIMRAO JAVALKOTE v. DIVISIONAL CASTE SCRUTINY COMMITTEE AND ANR. — Bombay High Court (2009-10-15)
- SACHINE SHIVAJI RASAL AND ORS. v. THE PRINCIPAL, GOVERNMENT POLYTHECHNIC AND ORS. — Bombay High Court (2009-10-14)
- DATTARAM BHIKAJI WARANG AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-10-14)
- BALKRISHNA NAGONDA PATIL v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-10-14)
- SACHINE SHIVAJI RASAL AND ORS. v. THE PRINCIPAL, GOVERNMENT POLYTHECHNIC AND ORS. — Bombay High Court (2009-10-14)