R.M. SAVANT., K. K. SONAWANE

67 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• MAHANAGAR TELEPHONE NIGAM LTD AND 2 ORS v. JAY CONSTRUCTIONS — Bombay High Court (2018-10-05)
• DHAMMANAND LAXMAN JAWADE v. THE HON BLE HIGH COURT OF JUDICATURE AT BOMBAY THORUGH THE REGISTRAR GENERAL and OTHERS — Bombay High Court (2018-09-19)
• VISHNU BALAJI DHUMAL v. BOMBAY HIGH COURT AND ANOTHER — Bombay High Court (2018-09-19)
• KRUNAL RISHIKESH SURYAWANSHI v. THE HON'BLE HIGH COURT OF JUDICATURE AT BOMBAY THROUGH THE REGISTRAR GENERAL and OTHERS — Bombay High Court (2018-09-19)
• ASHISH DIWAKAR NAMEWAR and OTHERS v. THE HON'B LE HIGH COURT OF JUDICATURE AT BOMBAY THROUGH THE REGISTRAR GENERAL — Bombay High Court (2018-09-19)
• CANARA BANK STAFF UNION v. CANARA BANK — Bombay High Court (2018-09-14)
• YOGESH UMESH PAKHALE v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY AND ORS. — Bombay High Court (2018-09-14)
• POSHA METAL INDUSTRIES PVT. LTD. THROUGH MR. ASHEER ASHOK KAPOOR v. PUNE MATHADI , HAMAL AND OTHER MANUAL WORKERS BOARD, PUNE AND ORS — Bombay High Court (2018-09-12)
• MAHARASHTRA RAIYA SAFAI KARMACHARI SANGHTANA THR. SHRI KAVIRAJ SURESH KANDARE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-09-12)
• AVIATION KARMACHARI SANGHATANA v. M/S. PAWAN HANS LTD. AND 10 ORS — Bombay High Court (2018-09-12)