LexR.M. SAVANT
19,795 recorded High Court judgment(s) · 2002–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 19795 |
Disposal nature
| Disposed Off | 6478 |
| Dismissed | 5591 |
| Allowed | 2966 |
| (unspecified) | 1326 |
| Allowed To be withdrawn | 1308 |
| Rule Made Absolute | 534 |
| DISPOSED OFF | 413 |
| Rejected | 217 |
Recent judgments
- YASHWANT HARI PARIT (SINCE DECD. THROUGH HIS L. Rs. ) BALKRISHNA YASHWANT PARIT and ORS. v. SMT. SUNITA ASHOK BHANDARE — Bombay High Court (2019-08-09)
- SOU. SUNITA ASHOK BHANDARE v. YASHWANT HARI PARIT (SINCE DECEASED THR. L/H.) BALKRISHNA YASHWANT PARIT (DECEASED THR. L/H.) SANDI — Bombay High Court (2019-08-09)
- SOU. SUNITA ASHOK BHANDARE v. YASHWANT HARI PARIT (SINCE DECEASED THR. L/H.) BALKRISHNA YASHWANT PARIT (DECEASED THR. L/H.) SANDI — Bombay High Court (2019-08-09)
- YASHWANT HARI PARIT (SINCE DECD. THROUGH HIS L. Rs. ) BALKRISHNA YASHWANT PARIT and ORS. v. SMT. SUNITA ASHOK BHANDARE — Bombay High Court (2019-08-09)
- TUKARAM KACHUR KANGANE AND ANR. v. DIPALI BHAGWAN KANGANE AND ANR. — Bombay High Court (2018-09-10)
- SHRI LILVAN RADHAJI CHAVAN v. SMT. SHAILA RADHAJI CHAVAN — Bombay High Court (2018-08-16)
- SHIKANDAR EKNATH THAKARE v. MARIA (GORETI) SIKANDER THAKARE — Bombay High Court (2018-08-16)
- MR. BHARAT D. PATIL v. MR. RAMNIRANJAN DAGA AND ORS. — Bombay High Court (2018-04-25)
- SHRI. NIVRUTTI SOPAN CHONDHE (SINCE DECEASED THROUGH LRS.) v. SHRI. SHANKAR RAMCHANDRA CHOUDHARI (SINCE DECEASED TRHOUGH LRS.) — Bombay High Court (2018-04-09)
- MR SUHAS BALKRISHNA SAMANT v. SHRI GANPAT SAKHARAM SHETE AND ORS — Bombay High Court (2018-03-27)