R.M. SAVANT

1,030 recorded High Court judgment(s) · 2007–2011

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Courts

Bombay High Court

1030

Disposal nature

Admitted/Allwd/Granted/Rule Absolute	411
Dismissed/Rule Discharged	307
Dispossed Off/Dismiss for Default	203
Withdrawn	67
Rejected at Admission Stage	21
Disposed off/Dismissed for default	5
Compromised.	5
Admitted/Allowed/Granted/Rule Absolute	4

Recent judgments

ASHIRWAS POHE MURMURE PRAKRIYA SAHAKARI SANSTHA LTD. THROUGH ITS AUTHORITY v. HONBLE COLLECTOR, GONDIA AND ELECTION OFFICER OF GONDIA DISTRICT CENTRAL CO-OP. BANK LTD. AND 1 — Bombay High Court (2011-08-12)
NITIN S/O MURLIDHARJI BHAIYYA v. SAU. MONALI W/O NITIN BHAIYYA — Bombay High Court (2011-08-12)
RAMESH S/O GANESH MOHOD AND ANOTHER v. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND 3 OTHERS — Bombay High Court (2011-08-12)
MAH. STATE ELECTRICITY BOARD THR. ITS CHIEF ENGINEER v. SMT. CHANDRALEKHA WD/O VISTARI KAMBLE AND ORS — Bombay High Court (2011-08-12)
AARTI POHE MURMURE PRAKRIYA SAHAKARI SANSTHA LTD. THR. AUTHORITY v. HONOURABLE COLLECTOR, GONDIA AND ELECTION OFFICE OF GONDIA AND ANR — Bombay High Court (2011-08-12)
AGRANI POHE MURMURE PRAKRIYA SAHAKARI SANSTHA LTD. THROUGH ITS COMPETENT AUTHORITY v. HONBLE COLLECTOR, GONDIA AND ELECTION OFFICER OF GONDIA DISTT. CENTRAL CO-OP. BANK LTD. AND ANOTHER — Bombay High Court (2011-08-12)
VIMAL W/O RAMDAS TANDALE v. BHASKAR S/O SHARADCHANDRA KAMONE — Bombay High Court (2011-08-12)
UTTAMRAO BAPURAO RAUT v. SANJAY DESHMUKH, COLLECTOR YAVATMAL DISTRICT,YAVATMAL REPRESENTING STATE OF MAH. AND HIMSELF AND 4 — Bombay High Court (2011-08-12)
SOU. RATNAPRABHA W/O PURUSHOTTAM VIRULKAR AND ANR v. SHANKAR S/O LINGUJI LOKHANDE AND 3 ORS — Bombay High Court (2011-08-12)
ANJALI POHE MURMURE PRAKRIYA SAHAKARI SANSTHA LTD. THR. ITS COMPETENT AUTH. v. HONOURABLE COLLECTOR, GONDIA AND ELECTION OFFICE OF GONDIA AND ANR — Bombay High Court (2011-08-12)