R.M.S. KHANDEPARKAR,S. C. DHARMADHIKARI

25 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• CHANDRAHAS D.CHODANKAR v. THE STATE OF GOA and ORS. — Bombay High Court (2008-08-01)
• MASTER MAYUR NAVNATH VHATTE THROUGH GUARDIAN VANDANA NAVNATH VATTE v. UNION OF INDIA THOUGH MINISTRY OF HUMAN RESOURCES DEVELOPMENT AND 3 ORS., — Bombay High Court (2008-08-01)
• DR. S. K. DUBEY v. STATE OF GOA THROUGH CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2008-07-31)
• SMT. SANDHYA V. KAMAT v. M/S. INDIAN OIL CORPORATION THROUGH CHIEF DIVISIONAL MANAGER AND 2 ORS., — Bombay High Court (2008-07-31)
• SHRI. ANTHONY M. R. J. MARTINS AND ANR., v. M/S. INDIAN OIL CORPORATION THROUGH CHIEF DIVISIONAL MANAGER AND ANR., — Bombay High Court (2008-07-31)
• SHRI ALIC ALEXANDER,MARGAO AND ANR. v. THE ASST.REGISTRAR OF CO-OP.SOCIETIES and ORS — Bombay High Court (2008-07-30)
• ANJUMAN TOUSHEED-UL-MUSLIMEEN THROUGH VICE CHAIRMAN GAUS MOHIDDIN SIDHAPUR v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2008-07-30)
• SMT.RITINHA DA COSTA,NAVELIM,SALCETE-GOA. v. STATE OF GOA AND ANR., — Bombay High Court (2008-07-30)
• ANJUMAN TOUSHEED-UL-MUSLIMEEN, CHIMBEL-GOA and 2 ORS v. STATE OF GOA,PANAJI-GOA AND ANR., — Bombay High Court (2008-07-30)
• SHRI M.G.NAIK v. STATE OF GOA AND ORS — Bombay High Court (2008-07-30)