LexR.M.S. KHANDEPARKAR, . R.S. DALVI
138 recorded High Court judgment(s) · 2004–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 138 |
Disposal nature
| Disposed Off | 60 |
| Allowed | 14 |
| Dismissed | 14 |
| Rejected | 13 |
| Allowed To be withdrawn | 11 |
| Dissmiss For Default/Non-Prosecution | 7 |
| OTHERS DISPOSED OFF | 6 |
| Rule Discharged | 5 |
Recent judgments
- A.H.M.I.TUNGEKAR(D.H.)MR.M.S.TUNGEKAR and ORS. v. THE SPL.LAND ACQ.OFFICER,RAIGAD.,and ANR. — Bombay High Court (2008-05-05)
- M/S.ARUDYOG ENGINEERS PVT.LTD. v. M/S.VANAZ ENGINEERS LTD. — Bombay High Court (2008-02-01)
- MANOHAR PANDHARINATH CHAWATHE D/H- SNEHALATA MANOHAR CHAWATHE AND OTHRS v. UNION OF INDIA AND ANR — Bombay High Court (2007-12-13)
- JUMA MASJID TRUST AND ORS. v. THE SPECIAL LAND ACQUISITION OFFICER AND ORS. — Bombay High Court (2007-12-13)
- JUMA MASJID TRUST AND ORS. v. THE SPECIAL LAND ACQUISITION OFFICER AND ORS. — Bombay High Court (2007-12-13)
- SURESH DAGDU KAMBLE AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-10-18)
- SURESH DAGDU KAMBLE AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-10-18)
- MUHAMMAD MASUD MUHAMMAD MOHSIN BHAIJI AND OTHRS v. UNION OF INDIA AND ANR — Bombay High Court (2007-10-05)
- HALIMABIBI W/O MOHAMMED YUSUF TUNGEKAR -LRSL MOHAMAD IBRAHIM MOHAMED YUSUF TUNGEKAR AND OTHRS v. THE SPECIAL LAND ACQUISITION OFFICER — Bombay High Court (2007-10-05)
- ABDUL HAMID MOHAMMED IBRAHIM TUNGEKAR-LRS-MOHAMMED SHAFIQUE TUNGEKAR AND OTHRS v. THE SPECIAL LAND ACQUISITION OFFICER — Bombay High Court (2007-10-05)