R.M.S. KHANDEPARKAR
1,047 recorded High Court judgment(s) · 2000–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1047 |
Disposal nature
| Disposed Off | 302 |
| Rejected | 279 |
| Allowed To be withdrawn | 83 |
| Dismissed | 77 |
| Rule Made Absolute | 58 |
| Rule Discharged | 55 |
| Allowed | 36 |
| DISPOSED OFF | 35 |
Recent judgments
- M/S.LAXMI TRAVELS and ANR v. THE DIVISIONAL MANAGER,ORIENTAL INSURANCE CO.LTD.and — Bombay High Court (2017-02-14)
- MANSOOR M. KHAN AND ANR. v. THE SENIOR INSPECTOR OF POLICE AND ORS. — Bombay High Court (2008-08-09)
- RADHAKRISHNA ARONDEKAR v. ARJUN SADASHIV SONAWANE — Bombay High Court (2008-08-07)
- RADHAKRISHNA ARONDEKAR v. ARJUN SADASHIV SONAWANE — Bombay High Court (2008-08-07)
- BHIMRAO LAXMAN NARVEKAR v. NINGAPPA BHIMA ALDALE AND ORS. — Bombay High Court (2008-07-18)
- BHIMRAO LAXMAN NARVEKAR v. NINGAPPA BHIMA ALDALE AND ORS. — Bombay High Court (2008-07-18)
- DAGADANBAI JOHN BHOSALE AND ANR. v. RALPH AROBERT DIAS — Bombay High Court (2008-07-07)
- M/S. VALUEPAY COM. (INDIA) PVT. LTD. v. RAJKUMARI RENUKA DEVI and ANR — Bombay High Court (2008-06-27)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. R.D.SHINDE — Bombay High Court (2008-06-25)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. R.D.SHINDE — Bombay High Court (2008-06-25)
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