LexR.M. LODHA, R.S. MOHITE
505 recorded High Court judgment(s) · 2005–2006
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 505 |
Disposal nature
| OTHERS DISPOSED OFF | 100 |
| Dismissed | 95 |
| Disposed Off | 78 |
| Rule Discharged | 69 |
| Allowed To be withdrawn | 39 |
| DELAY CONDONATED/REJECTED. | 27 |
| Rejected | 24 |
| Allowed | 13 |
Recent judgments
- NITIN PRADEEP CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-11-20)
- THE CHIEF OFFICER-RATNAGIRI MUNICIPAL COUNCIL v. SHANKAR MAHADEO WADEKAR — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER, RATNAGIRI MUNICIPAL COUNCIL v. ANANDA VISHNU SALVI — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER-RATNAGIRI MUNICIPAL COUNCIL v. PANDHARINATH GANPAT SALVI — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER, RATNAGIRI MUNICIPAL COUNCIL v. ANANDA VISHNU SALVI — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER, RATNAGIRI MUNICIPAL COUNCIL v. CHANDRASHEKHAR SITARAM PIMPUTKAR — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER, RATNAGIRI MUNICIPAL COUNCIL v. ANANDA VISHNU SALVI — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER, RATNAGIRI MUNICIPAL COUNCIL v. CHANDRASHEKHAR SITARAM PIMPUTKAR — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER-RATNAGIRI MUNICIPAL COUNCIL v. PANDHARINATH GANPAT SALVI — Bombay High Court (2006-09-12)
- THE CHIEF OFFICER-RATNAGIRI MUNICIPAL COUNCIL v. DILIP ANTU KAMBLE — Bombay High Court (2006-09-12)